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Jharkhand High Court

Md Ashfaque Alam Alias Ashfaque Alam And ... vs The State Of Jharkhand And Anr on 13 July, 2016

Author: R. Mukhopadhyay

Bench: Rongon Mukhopadhyay

             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                          Cr.M.P. No. 2534 of 2014
                                        ---
             1. Md. Ashfaque Alam @ Ashfaque Alam
             2. Md. Anwar Alam @ Anwar Alam
             3. Serajun Nisha @ Md. Serajun Nisha
             4. Aftab Alam @ Md. Aftab Alam
             5. Moni Khatoon                ...      ... Petitioners
                                Versus
             1. The State of Jharkhand
             2. Ruhi Firdous                 ...    ...    Opposite Parties
                                  ---
          CORAM   : HON'BLE MR. JUSTICE RONGON MUKHOPADHYAY
                                ---
            For the Petitioners     : Mr. Md. Zaid Ahmed, Advocate
            For the Opp. Parties    : A.P.P.
                                    ---
07/13.07.2016

Mr. Md. Zaid Ahmed, learned counsel appearing for the petitioners, seeks permission to withdraw this application.

Permission is accorded.

This application is dismissed as withdrawn.

(R. Mukhopadhyay, J.) Umesh/-