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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(1) in The Juvenile Justice (Punjab) Rules, 1987

(1)The Superintendent shall see that every juvenile received in the institution is searched, that he is cleansed, that his personal effects are inspected and that any money or valuables found with or on the person of the juvenile is kept in the safe custody of the Superintendent. Girls shall be searched by a female member of the staff and with due regard to decency.