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[Cites 0, Cited by 0] [Section 17A] [Entire Act]

State of Karnataka - Subsection

Section 17A(a) in Karnataka Agricultural Income-Tax Act, 1957

(a)an [Assistant Commissioner of Agricultural Income-tax] to any other [Assistant Commissioner of Agricultural Income-tax] [Substituted by Act 5 of 1993 w.e.f.9.11.1992], or