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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(2) in U.P. Zila Panchayats Service Rules, 1970

(2)The Commission shall advertise the post and invite applications from the intending candidates on the application form obtainable from the Secretary to the Commission on payment of the amount fixed by the Commission.