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State of Tripura - Section

Section 160 in Tripura Panchayats Act, 1993

160. Control and punishment of the Staff of Zilla Parishad.

(1)The Chief Executive Officer shall exercise control over all officers and other employees of the Zilla Parishad.
(2)The Chief Executive Officer may award any punishment, other than dismissal, removal or reduction in rank to an officer or employee of the Zilla Parishad in the prescribed manner.
(3)No officer or other employee of the Zilla Parishad shall be dismissed, removed or reduced in rank by the Zilla Parishad except by resolution of the Zilla Parishad passed at a meeting after following the prescribed procedure.