Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act] State of Karnataka - Subsection Section 6(1)(c) in The Karnataka Societies Registration Act, 1960. (c)the names, addresses and occupations of the members of the governing body to whom, by the rules of the society, the management of its affairs is entrusted;