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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Himachal Pradesh - Subsection

Section 8(1)(b) in The Himachal Pradesh Roadside Land Control Act, 1968

(b)refusing permission to lay out a means of access to a road or granting such permission but imposing conditions on the grant, or