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State of West Bengal - Section

Section 55A in West Bengal Estates Acquisition Act, 1953

55A. [ Limitation.—The provisions of sections 5 and 12 of the Indian Limitation Act, 1908 (9 of 1908), shall apply to any appeal or application under this Act.]

[Section 55A Inserted by Section 22 of the West Bengal Estates Acquisition (Amendment) Act, 1960 (West Bengal Act No. 17 of 1960).]