Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 1A in The Bombay land Requisition (Determination of Compensation) Rules, 1949 1A. [ [Inserted by G. N. of 29.5.1963.] These rules extend to the whole of the State of Maharashtra.]
