Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 8] [Entire Act] State of Maharashtra - Subsection Section 8(3) in The Maharashtra Prohibition Act (3)The procedure regarding the work of the medical board or a panel thereof shall be as may be prescribed.
