Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 42 in The U.P. Narcotic Drugs Rules, 1986 42. Maintenance of accounts. - Person holding licence in Form NDPS-1 shall maintain daily account of receipts and sales of poppy straw in Form No. NDPS-6.
