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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Himachal Pradesh - Subsection

Section 19(1)(f) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019

(f)take or cause to be taken the weight of all or any of the specified essential commodity found in any such premises;