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Supreme Court - Daily Orders

Punjab State Warehousing Corporation vs United India Insurance Company Ltd on 4 March, 2016

Bench: Madan B. Lokur, N.V. Ramana

     ITEM NO.18                              COURT NO.8               SECTION XVII

                                S U P R E M E C O U R T O F     I N D I A
                                        RECORD OF PROCEEDINGS

                 Petition(s) for Special Leave to Appeal (C)......CC 3755/2016

     (Arising out of impugned final judgment and order dated 13/08/2015
     in FA No. 239/2015 passed by the National Consumer Disputes
     Redressal Commission, New Delhi)

     PUNJAB STATE WAREHOUSING CORPORATION                              Petitioner(s)

                                                    VERSUS

     UNITED INDIA INSURANCE COMPANY LTD                                Respondent(s)

     (with appln. (s) for c/delay in filing SLP)

     Date : 04/03/2016 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE MADAN B. LOKUR
                          HON'BLE MR. JUSTICE N.V. RAMANA

     For Petitioner(s)              Mr. A.P. Dhamija, Adv.
                                    Mr. J.P. Singh, Adv.
                                    Mr. Sarad Kumar Singhania, AOR


     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                               O R D E R

Delay condoned.

The special leave petition is dismissed.

(SANJAY KUMAR-I) (JASWINDER KAUR) AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2016.03.04 16:58:53 IST Reason: