Supreme Court - Daily Orders
Punjab State Warehousing Corporation vs United India Insurance Company Ltd on 4 March, 2016
Bench: Madan B. Lokur, N.V. Ramana
ITEM NO.18 COURT NO.8 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC 3755/2016
(Arising out of impugned final judgment and order dated 13/08/2015
in FA No. 239/2015 passed by the National Consumer Disputes
Redressal Commission, New Delhi)
PUNJAB STATE WAREHOUSING CORPORATION Petitioner(s)
VERSUS
UNITED INDIA INSURANCE COMPANY LTD Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 04/03/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. A.P. Dhamija, Adv.
Mr. J.P. Singh, Adv.
Mr. Sarad Kumar Singhania, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(SANJAY KUMAR-I) (JASWINDER KAUR) AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2016.03.04 16:58:53 IST Reason: