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Amar Kumar Sinha vs The State Of Bihar And Ors on 6 November, 2019

Author: Mohit Kumar Shah

Bench: Mohit Kumar Shah

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                             Miscellaneous Jurisdiction Case No.465 of 2019
                                                    In
                              Civil Writ Jurisdiction Case No.10507 of 2018
                  ======================================================
                  Amar Kumar Sinha

                                                                                ... ... Petitioner/s
                                                       Versus
                  The State of Bihar and Ors

                                                         ... ... Opposite Party/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s     :       Mr.Dinesh Kumar
                  For the Opposite Party/s :       Mr.Smt. Shilpa Singh (Ga12
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE MOHIT KUMAR SHAH
                                        ORAL ORDER

4    06-11-2019

As prayed for by the learned Senior Counsel appearing for the contemnors, list this case after disposal of LPA No. 669 of 2019 (The State of Bihar vs. Tilka Manjhi Bhagalpur University), which is a part of a batch of appeals bearing LPA No. 1556 of 2018 (The State of Bihar & Ors. vs. The Magadh University & Ors.) and other analogous cases.

(Mohit Kumar Shah, J) ajay gupta/-

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