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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(c) in The High Court Court and Supreme Court Judges (Salaries And Conditions Of Service) Amendment Act, 2005

(c)in Part III,-(i) in paragraph 2,-(A) in clause (b), for the letters and figures" Rs. 5, 200", the letters and figures" Rs. 7, 800" shall be substituted;