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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(2)(i) in The Orissa Ayurvedic Medicine Act, 1960

(i)[ the Director of Indian Medicine and Homoeopathic who shall be the President of the Council;] [Substituted vide Act No. 8 of 1974, Section 2.]