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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(2) in The Andhra Pradesh Fire and Emergency Operations and Levy of Fee Rules, 2006

(2)Fire prevention and fire precautions: - The Members of the Fire Service not below the rank of Station Fire Officer and officer-in-charge of the Fire Station and the Leading Firemen, in cases where the Station Fire Officer is absent shall act in accordance with Chapter XXVII of the Andhra Pradesh Fire Service Manual.