Section 9(3)(a) in The Maharashtra Management of Irrigation Systems by Farmers Rules, 2006

[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

(a)A person with following qualifications may be appointed as a Secretary who,-

(i)having passed the Secondary School Certificate Examination;

(ii)having age not more than 65 years;

(iii)having adequate knowledge of Marathi language;

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