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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(2) in The U.P. Electricity Reforms (Transfer of Transmission and Related Activities Including the Assets, Liabilities and Related Proceedings Scheme, 2010

(2)Words and expressions used in this Scheme and defined in the Central Act or in the State Act but not specifically defined in this Scheme shall have the same meaning as assigned to them in the Central Act or the State Act.