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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1)(b) in The Hindi Sahitya Sammelan Act, 1962

(b)the powers and functions of the Governing Body; the term of office of, and the allowances, if any, payable to, members thereof ; the procedure to be followed by the Governing Body for the transaction of its business, the quorum necessary therefor and the manner of filling casual vacancies among the members thereof;