Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Sikkim - Subsection Section 6(6) in Sikkim Industries Licensing Act, 1982 (6)An order of suspension or revocation under sub-section (5) may also be made by an appellate court of: by the High Court.
