Section 66(1)(f) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

(f)the envelops referred to in clause (iii) of Sub-rule (2) of rule 63 and shall forward such packets to the Election Commission.

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