Supreme Court - Daily Orders
State Bank Of India vs The Consortium Of Mr. Murari Lal Jalan ... on 9 October, 2023
ITEM NO.26 COURT NO.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Nos.6427-6428/2023
STATE BANK OF INDIA & ORS. Appellant(s)
VERSUS
THE CONSORTIUM OF MR. MURARI LAL JALAN Respondent(s)
AND MR. FLORIAN FRITSCH & ANR.
(With IA No.203259/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.203258/2023-EX-PARTE STAY)
Date : 09-10-2023 These appeals were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE J.B. PARDIWALA
HON'BLE MR. JUSTICE MANOJ MISRA
For Appellant(s) Mr. Harish Salve, Sr. Adv.
Mr. N. Venkataraman, ASG
Mr. Sanjay Kapur, AOR
Mr. Devesh Dubey, Adv.
Mr. Arjun Bhatia, Adv.
For Respondent(s) Mr. Mukul Rohatgi, Sr. Adv.
Mr. K.D. Datta, Sr. Adv.
Ms. Pooja Mahajan, Adv.
Ms. Arveena Sharma, Adv.
Mr. Avinash B. Amarnath, AOR
UPON hearing the counsel the Court made the following
O R D E R
1 List the Civil Appeals on 12 October 2023 along with Civil Appeal No 3892 of 2023, Civil Appeal Nos 3736-3737 of 2023, Civil Appeal Nos 4131-4134 of 2023 and Civil Appeal Diary No 27067 of 2023.
Signature Not Verified Digitally signed by CHETAN KUMAR Date: 2023.10.09 16:41:53 IST Reason: (CHETAN KUMAR) (SAROJ KUMARI GAUR)
A.R.-cum-P.S. Assistant Registrar