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[Cites 0, Cited by 0] [Section 692] [Entire Act]

State of Haryana - Subsection

Section 692(1) in Punjab Jail Manual

(1)Jail labour may be utilized -
(a)for the preparation of building materials for the Public Works Department or for private sale, within the jail premises;
(b)for the construction work under the Public Works Department in or near the Jail; and
(c)with the previous sanction of Government, on large works at a distance from any permanent jail.