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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Odisha - Subsection

Section 63(3) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(3)Cross ventilation by means of window, or ventilators or both shall be effected in at least one living room of a tenement either by means of window in opposite walls or if this is not possible, at least by means of windows in the adjoining walls taking advantage of prevailing wind direction.