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State of Gujarat - Section

Section 6 in The Gujarat Professional Medical Educational Colleges or Institutions (Regulation of Admission and Fixation of Fees) Act, 2007

6. Admission to Government seats and management seats.

- The admission of students in the professional educational colleges or institutions shall be given in the following manner, namely:-
(i)all the Government seats shall be filled on the basis of merit list prepared by the Admission Committee; and
(ii)the management seats to be filled by the management of the respective professional educational college or institution shall be on the basis of inter-se merit list of the students to be admitted against the management seats:
Provided that no students shall be admitted against the management seat unless his name appears in the merit list prepared by the Admission Committee:Provided further that where any Non-Resident Indian seat remains vacant, such seat shall be filled in from the management seats:Provided also that where any management seat remain vacant, such seat shall be filled in from the Government seats.