Supreme Court - Daily Orders
M R Ajayan vs The State Of Kerala on 10 September, 2024
Bench: C.T. Ravikumar, Sanjay Karol
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ITEM NO.15 COURT NO.11 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 4887/2024
(Arising out of impugned final judgment and order dated 10-03-2023
in CRLMC No. 5261/2022 passed by the High Court Of Kerala At
Ernakulam)
M R AJAYAN Petitioner(s)
VERSUS
THE STATE OF KERALA & ORS. Respondent(s)
(FOR ADMISSION. )
WITH
SLP(Crl) No. 7896/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.123334/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.123336/2023-EXEMPTION FROM
FILING O.T.)
Date : 10-09-2024 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE C.T. RAVIKUMAR
HON'BLE MR. JUSTICE SANJAY KAROL
For Petitioner(s) Mr. Basant, Sr. Adv.
Mr. Deepak Prakash, AOR
Mr. Sriram P., Adv.
Mr. Vishal Somany, Adv.
Mr. Pawan Kr. Dabas, Adv.
Mr. Kamal Singh Bisht, Adv.
Mr. Raneev Dahiya, Adv.
Mr. Ravindra Singh, Adv.
Mr. Nachiketa Vajpayee, Adv.
Ms. Divyangna Malik, Adv.
Ms. Vishnu Priya, Adv.
Ms. J. Merlyn Rachel, Adv.
Mr. Vardaan Kapoor, Adv.
Mr. Rahul Lakhera, Adv.
Mr. Rahul Suresh, Adv.
Ms. Manshi Sinha, Adv.
Signature Not Verified
Ms. Priyamvada Singh Solanki, Adv.
Digitally signed by
VARSHA MENDIRATTA
Date: 2024.09.10
18:00:27 IST
Reason:
Mr. Saurabh Ajay Gupta, Adv.
Mr. D. K. Devesh, AOR
Mr. Nishant Bishnoi, Adv.
Ms. Srishti Prabhakar, Adv.
Mr. Ritik Gupta, Adv.
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For Respondent(s) Mr. P.V. Dinesh, Sr. Adv.
Mr. Nishe Rajen Shonker, AOR
Mrs. Anu K Joy, Adv.
Mr. Alim Anvar, Adv.
Ms. Anna Oommen, Adv.
Mr. Ajith Anto Perumbully, Adv.
Mr. Deepak Prakash, AOR
Mr. Amith Krishnan H, AOR
UPON hearing the counsel the Court made the following
O R D E R
Arguments concluded.
Judgment reserved.
(VARSHA MENDIRATTA) (MATHEW ABRAHAM) COURT MASTER (SH) COURT MASTER (NSH) * (2017) 14 SCC 855 (2021) SCC OnLine 210 (2003) 11 SCC 251 (2020) 20 SCC 1