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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Punjab - Subsection

Section 30(1) in The Baba Farid University of Health Sciences Act, 1998

(1)Subject to the provisions of this Act, the statutes and the ordinances, the Academic Council shall have the following powers, namely :-
(a)to make regulations and amend or repeal the same;
(b)to advice the Board of Management on the promotion of research in the University; and
(c)to suggest measures for review and innovations in Academic and research programmes.