Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 412] [Entire Act] State of Odisha - Subsection Section 412(5) in Orissa Municipal Act, 1950 (5)undertake and carry out and other local work likely to promote the health, comfort or convenience of the public and not otherwise provided for in this Act.
