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Andaman and Nicobar Islands - Section

Section 65 in The Andaman and Nicobar Islands Port Rules, 2004

65. Comprehensive rule.

- The provisions of rule 14, 15, 16 and shall apply in relation to harbour crafts as they apply in relation to sea-going vessels and the provisions of rules 54, 55, 56, 57 ,58 and 64 as they apply in relation to Inland vessels.