Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 118A in The Maharashtra Industrial Relations Act, 1946

118A. Offences under Section 104 cognizable.

The offence under section 104 shall be cognizable.