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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1) in Diplomatic Immunities (Conferences With Common-Wealth Countries And Republic of Ireland) Act, 1961

(1)Her Majesty may by Order in Council provide for including among the countries to which the foregoing section applies any country specified in the Order, being a country within the Commonwealth.