Section 17 in The Rajasthan Hatching Eggs and Day-Old-Chicks (Regulation of Production, Supply and Sale) Order, 1992
17. Submission of returns.
- Every licensee shall on or before the tenth of every month, submit a return to the "Licensing Authority in respect of breeding stock, hatching eggs and day-old-chicks maintained/received produced, supplied or sold by him during the previous month.
