Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 62 in The M.P. Janpad Panchayats (Accounts) Rules, 1999 62. Balance Sheet. - A balance sheet shall be prepared in Form No. JP-22 showing Assets and Liabilities of the Janpad Panchayat as on 31st March each year.
