Himachal Pradesh High Court
Collector Land Acquisition vs . Keshav Ram on 21 March, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Collector Land Acquisition vs. Keshav Ram .
RFA No. 411 of 2019 21.03.2023 Present: Ms. Shreya Chauhan, Advocate for the appellant.
Mr. Madan Gopal, Advocate vice Mr. Naveen K. Bhardwaj, Advocate for respondent No.1.
Mr. Harinder Singh Rawat, Additional Advocate General, for the respondent No.2.
Cross Objections No. 45 of 2022 rAdmit.
List for hearing along with main appeal with RFA No. 398 of 2019.
March 21, 2023 (Vivek Singh Thakur)
(ms) Judge
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