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Punjab-Haryana High Court

Sushila Sharma Dec Thr Her Lr vs Sudesh Kumar And Anr on 14 March, 2019

Author: Anil Kshetarpal

Bench: Anil Kshetarpal

          IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH
133
                                                     RA-RS-17-2019 in
                                                     RSA No.1434 of 2003

                                                     Date of decision: 14.03.2019


Sushila Sharma deceased through her LRs                         ...... Appellant

                                       Versus

Sudesh Kumar and another                                        ...... Respondents


CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL


Present:-       Mr. G.C. Dhuriwala, Advocate
                for the applicant-appellant.

                                        *****

ANIL KSHETARPAL, J. (ORAL)

A review-application No.22 of 2019 in RSA No.4859 of 2002 has already been dismissed.

Hence, this review application is also dismissed. However, cost imposed is waived off.

( ANIL KSHETARPAL ) 14.03.2019 JUDGE Dinesh Bansal Whether speaking/reasoned Yes / No Whether Reportable Yes / No 1 of 1 ::: Downloaded on - 14-04-2019 15:14:19 :::