Punjab-Haryana High Court
Sushila Sharma Dec Thr Her Lr vs Sudesh Kumar And Anr on 14 March, 2019
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
133
RA-RS-17-2019 in
RSA No.1434 of 2003
Date of decision: 14.03.2019
Sushila Sharma deceased through her LRs ...... Appellant
Versus
Sudesh Kumar and another ...... Respondents
CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL
Present:- Mr. G.C. Dhuriwala, Advocate
for the applicant-appellant.
*****
ANIL KSHETARPAL, J. (ORAL)
A review-application No.22 of 2019 in RSA No.4859 of 2002 has already been dismissed.
Hence, this review application is also dismissed. However, cost imposed is waived off.
( ANIL KSHETARPAL ) 14.03.2019 JUDGE Dinesh Bansal Whether speaking/reasoned Yes / No Whether Reportable Yes / No 1 of 1 ::: Downloaded on - 14-04-2019 15:14:19 :::