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[Cites 0, Cited by 0] [Section 5A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5A(5) in Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971

(5)The recording authority, shall on the production of the certificate issued under sub-section (2) make an entry in the pass book to the effect that the person whose name has been recorded as an occupant is the owner of the property.]