Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Jharkhand - Subsection Section 28(a) in Usha Martin University, Jharkhand Act, 2012 (a)The constitution, powers and functions of the authorities and other bodies of the University as specified in the Act and such other authorities as may be constituted front time to time.
