Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 120] [Entire Act] Union of India - Section Section 73 in The Negotiable Instruments Act, 1881 73. Presentment of cheque to charge any other person.— A cheque must, in order to charge any person except the drawer, be presented within a reasonable time after delivery thereof by such person.
