Delhi High Court - Orders
Sujan Mohinder Charitable Trust And ... vs Mohinder Kaur And Others on 15 February, 2019
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~7 & 9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS (OS) 3121/2011
SUJAN MOHINDER CHARITABLE TRUST
AND ANOTHER ..... Plaintiff
Through: Mr. Abhimanyu Bhandari, Mr.
Prashant Mehta, Ms. Nattasha Garg,
Mr. Harsh Kumar & Mr. Ahmed Said,
Advocates. (M:9654998650)
versus
MOHINDER KAUR AND OTHERS ..... Defendants
Through: Mr. Sandeep Aggarwal, Senior
Advocate with Mr. Sandeep Mittal,
Advocate. (M:9810005698)
AND
+ CS (OS) 558/2014, CCP(O) 2/2018, CCP(O) 45/2018, CRL.M.A.
8598/2016, CRL.M.A. 590/2018, CRL.M.A. 9414/2018, I.A. 1870/2019 &
I.A. 1871/2019
MANINDER SINGH MAKER AND ORS. ..... Plaintiffs
Through: Mrs. Kajal Chandra, Ms. Prerna
Chopra, Mr. Viren Kapur and Mr.
Divye Puri, Advocates.
(M:9810133536)
Mr. Abhimanyu Bhandari, Mr.
Prashant Mehta, Ms. Nattasha Garg,
Mr. Harsh Kumar & Mr. Ahmed Said,
Advocates.
versus
AJIT SINGH MAKER AND ORS. ..... Defendants
Through: Mr. Sandeep Aggarwal, Senior
Advocate with Mr. Sandeep Mittal,
Advocate.
Mr. Ripu Daman Bhardwaj, CGSC
with Mr. T. P. Singh, Advocate for
UOI. (M:9818030700)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 15.02.2019 List all the applications for hearing on 8th May, 2019. The audit report, as per paragraph 53 of the judgment dated 1 st February, 2019 may be submitted before the next date. Copy of this order be sent to the Interim Managing Trustee. It is further submitted that the reconstituted trust, as per the judgment dated 1st February, 2019, is scheduled to meet tomorrow i.e., on 16th February, 2019.
Parties to file their affidavits of admission/denial within four weeks. List before the Joint Registrar for marking of exhibits on 25 th March, 2019. Any undue and unjustified denial of documents would be liable to be burdened with costs.
PRATHIBA M. SINGH, J.
FEBRUARY 15, 2019/dk