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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(1)(xv) in Abhilashi University (Establishment And Regulation) Act, 2014

(xv)to co-operate with other National and International institutions in the conduct of research and higher education subject to the University Grants Commission Act, 1956 (3 of 1956) and the regulations made thereunder;