Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 104(2)] [Section 104] [Entire Act] State of Rajasthan - Subsection Section 104(2)(a) in Rajasthan Co-operative Societies Act, 2001 (a)an order of the Registrar mane under sub-section (2) of section 6 refusing registration of a co-operative society,