Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Rajasthan - Subsection

Section 60(iii) in The Rajasthan Financial Corporation General Regulations, 2002

(iii)Meetings of the Board shall be held at the place where the Head office of the Corporation is situated, or at such other place within the jurisdiction of the Corporation as the Board may decide.