Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 791] [Entire Act] Bengal Presidency - Subsection Section 791(ii) in Police Regulations, Bengal , 1943 (ii)He shall be employed as a reader to a Circle Inspector, whom he shall invariably account by on tour to gain experience of case-work and of the work of police-stations generally.