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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Tamilnadu - Subsection

Section 35(1)(b) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Rules, 1965

(b)Rates of rent or lease amount, as the case may be, levied on each class of land, immediately before the fasli year, in which the inam estate is notified;