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Himachal Pradesh High Court

Mohan Singh vs H.P. Bus Stand Management & on 24 June, 2022

Author: Sabina

Bench: Sabina

                                     1




    IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA

                     ON THE 24th DAY OF JUNE, 2022

                                 BEFORE




                                                             .

                     HON'BLE MS. JUSTICE SABINA

            CIVIL MISC. PETITION MAIN (ORIGINAL) No.282 of 2018





         Between:-

         MOHAN SINGH, SON OF SHRI RAM RAKHA,
         HIMACHAL ROAD TRANSPORT CORPORATION,





         CLOAK ROOM, RIVOLI, BUS STAND, LAKKAR
         BAZAR, SHIMLA.                     ......PETITIONER
         (BY MR. Y.P. SOOD, ADVOCATE)

         AND

         H.P. BUS STAND MANAGEMENT &
         DEVELOPMENT AUTHORITY
         THROUGH ITS CHIEF EXECUTIVE
         OFFICER.                                      ......RESPONDENT



         (BY MR. MALAY KAUSHAL, ADVOCATE)
    ________________________________________________________




         This Petition coming on for admission this day, Hon'ble





    Ms. Justice Sabina, passed the following:





                           ORDER

Mr. Y.P. Sood, learned counsel for the petitioner submits that he may be permitted to withdraw the petition.

2. Ordered accordingly.

3. Pending miscellaneous application(s), if any, shall also stand disposed of.

.

                                                      ( Sabina )
                                                        Judge
    June 24, 2022 (ks)





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