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[Cites 0, Cited by 0] [Section 405] [Entire Act]

State of Jharkhand - Subsection

Section 405(8) in Jharkhand Municipal Act, 2011

(8)The municipality shall consider the recommendations of the Municipal Streets Technical Committee and take such decision thereon as it thinks fit after taking into account plans, proposals, surveys, studies, and supporting technical data, if any, referred to in sub-section (6).