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[Section 80]
[Entire Act]
State of Goa - Subsection
Section 80(7) in The Goa, Daman and Diu School Education Rules, 1986
| (a) | Ministerial staff: | |||
| (1) | Schools having pupils up to 200 | 1 L.D.C. cum-librarian. | ||
| (2) | Schools having pupils over 200 but upto 600 | 1 U.D.C.1 L.D.C. cum librarian. | ||
| (3) | Schools having pupils over 600 but upto 1200 | 1 Head Clerk.1 U.D.C.1 L.D.C.1 L.D.C. cumlibrarian. | ||
| (4) | Schools having pupils over 1200 | I Head Clerk.2 U.D.Cs.1 L.D.C.1 L.D.C. cumlibrarian. | ||
| (b) [ [Clause (b) sub-rule (7) substituted by Amendment Rules published in the Official Gazette, Series I No. 35 dated 25-11-2004.] | Librarian and Library Attendant in Higher Secondary Schools: | |||
| (1) | Higher Secondary Schools having upto 100 students | 1 Library Attendant. | ||
| (2) | Higher Secondary Schools having over 100 but upto 200 students | 1 Librarian (Grade II)1 Library Attendant. | ||
| (3) | Higher Secondary Schools having over 200 students | 1 Librarian (Grade I)1 Library Attendant]. | ||
| (c) | Laboratory Asstts.: | |||
| (1) | Secondary Schools having a strength of 120 or more in Std. VIIIto X | 1 Lab. Asstt. provided the cost of Laboratory apparatus is morethan Rs. 7500/-. | ||
| (2) | Higher Secondary Schools having Science faculty | 3 Lab. Asstts. for 3 Laboratories. | ||
| (d) | Menial Staff: | |||
| (1) | Schools having upto 6 class (V - X) | Upto 2 "D" Group posts | ||
| (2) | Schools having more than 6 classes | 1 for every additional set of 6 classes and a part thereofexcluding the first 6 classes. | ||
| (3) | Schools having less than 100 pupils | 1 Post. | ||
| (4) | Each Higher Secondary school will have 1 Night Watchman and inaddition, 3 Lab. Attendants where Science wing is attached. |