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State of Maharashtra - Section

Section 39 in The Maharashtra Veterinary Practitioners Act, 1971

39. Repeal.

- On the appointed day,-
(a)the Bombay Veterinary Practitioners Act, 1953, shall stand repealed:
(b)the Bombay Veterinary Council constituted under section 3 of the Act so repealed shall be dissolved, and all the members of that Council shall vacate office.