Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 92] [Entire Act]

State of Punjab - Subsection

Section 92(3) in The Punjab Municipal Act, 1999

(3)The Senior Vice-President or the Vice-President, as the case may be, shall while acting as or performing the functions of President, have all the powers of the President under this Act.Executive Officer